Citation Codes Equivalent Citations citation codes Case Number Criminal Revision Case Appeal No. 55 of 1958 Attorney(S) For the Appellant: G. Shankaran Chatty, Advocate. Judges Mr. Justice M. Sadasivayya Mr. Justice A. Narayana Pai Acts Sections 366 and 376 of the Indian Penal Code Sub-section (1) of Section 185 of the Cr. P. C. Section 561-A of the Cr. P. C., Section 531 of the Cr. P. C. Section 185 of tbe Cr. P. C. section 376 of the I. P. C., Section 531, Cr. P.C. Section 177 Cr. P. C., See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account