Citation Codes Equivalent Citations citation codes Case Number L.P.A No. 150 of 2000 (R) Judges Hon'ble Mr. Justice Ratnaker Bhengra Acts sections 363, 366A & 376/120B of the Indian Penal Code.2. sections 363, 366A 376/120B, I.P.C section 376, I.P.C See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account