Citation Codes Equivalent Citations citation codes Case Number SWP No. 2264 of 2002 Attorney(S) Mr. S.C Gupta, Advocate. Mr. Tashi Rabstan, CGSC. Judges Hon'ble Sh. Justice Jai Pal Singh Acts Section 376(2)(g) read with Section 34 of the Indian Penal Code. See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account