Citation Codes Equivalent Citations citation codes Case Number Criminal Appeal No. 1 of 1985 Attorney(S) L.S.Panta A.K.Goel Judges R.S Thakur, J. Acts provisions in the Criminal Procedure Code and the Evidence Act S. 35 of the Indian Evidence Act. See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account