Citation Codes Equivalent Citations citation codes Case Number Criminal Revn. Appln. No. 48 of 1974 Judges Chet Ram Thakur, J. Acts provision of Sections 302/34 and Section 342 of the Indian Penal Code. Section 401 of the Code of Criminal Procedure 1973 Code and sub-section (2) of Section 397 Section 376 of the Indian Penal Code. Sections 323, 325 and 326, I.P.C sub-section (2) of Section 397, provisions of Section 397(2) Sections 342 and 326, I.P.C Section 397(2) of the Code Section 161 of the Code. Section 376, I.P.C Section 302, I.P.C, Section 326, I.P.C Section 342, I.P.C See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account