Citation Codes Equivalent Citations citation codes Case Number Criminal Appeal No. 12 of 1949 Attorney(S) Thakur Das Dugar Man Mohan Nath D.R.Prem Bakshi Sita Ram Judges Bannerji, J.C Acts Section 21(2) or by Section 8 of the Evidence Act.30. Section 21(2), Evidence Act, provides:Admissions SECTION 8 EVIDENCE ACT (25) 1938 P.C 130 : (39 Cr. L.J 452).15. Section 239(d) Section 21(2) of the Evidence Act, SECTION 105 EVIDENCE ACT SECTION 80 EVIDENCE ACT See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account