Citation Codes Equivalent Citations citation codes Case Number Cri. Misc. Appln. No. 3136 of 2001 Attorney(S) S.K.Patel M.H.Shaikh Judges H.K Rathod, J. Acts section 439 of the Code of Criminal Procedure, 1973. section 439 of the Code of Criminal Procedure section 439(1) of the Criminal Procedure Code, section 406, 420 r/w. S. 34 of the IP Code section 406, 409, 461 See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account