Citation Codes Equivalent Citations citation codes Case Number Special Criminal Application No. 788 of 1987* Attorney(S) S.R.Divetia Judges Hon'ble Mr. Justice Dhiren Govindji Karia Acts provisions of Section 427 of the Code of Criminal Procedure, 1973. Section 31 of the Code of Criminal Procedure, 1973 enacts rule provision of Section 427 of the Code enacts the rule Section 427 of the Code of Criminal Procedure. 1973 Sections 363. 367 and 452 of the Indian Penal Code Section 363, 367 and 452 of the Indian Penal Code rule or the rule under Section 427 of the Code Section 427 of the Code of Criminal Procedure, Section 85(1) (ii) of the Gold (Control) Act, 1968 Section 376 of the Indian Penal Code provision of Section 427 of the Code SECTION 135 CUSTOMS ACT 1962 Section 26 of the Indian Arms Act SECTION 135 A CUSTOMS ACT Section 427 of the Code GOLD CONTROL ACT See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account