Citation Codes Equivalent Citations citation codes Case Number Misc. Criminal Appln. No. 2081 of 1991 Attorney(S) Jivanlal G.Shah A.D.Shah Judges Hon'ble Mr. Justice Kailashchandra Jamiatary Vaidya Acts SECTION 4 SCHEDULED CASTES AND THE SCHEDULED TRIBES PREVENTION OF ATROCITIES ACT 1989 SCHEDULED CASTES AND THE SCHEDULED TRIBES PREVENTION OF ATROCITIES ACT 1989 Section 482 of the Code of Criminal Procedure 1973, SECTION 4 A DOWRY PROHIBITION ACT 1961 Prohibition Act, 1961, the Central Government Section 21. Duty of Government Section 302, 306, 498-A Rule 223(3)(b) See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account