Citation Codes Equivalent Citations citation codes Case Number Special Civil Application No. 3915 of 1982 Attorney(S) C.K.Takvani Judges Hon'ble Mr. Justice Rameshkumar Chunilal Mankad Hon'ble Mr. Justice Manharlal Pranlal Thakkar Acts Section 110 and under Section 120B read with Section 34 of the Indian Penal Code provisions of the Untouchability (Offences) Act, 1955;Provided PROBATION OF OFFENDERS ACT 1958 ARTICLE 226 CONSTITUTION OF INDIA ADVOCATES ACT 1961 See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account