Citation Codes Equivalent Citations citation codes Case Number 19 of 1963 Attorney(S) M.C.Shah J.M.Thakor Acts Section 11 of the Suits Valuation Act and in Sections 21 and 99 of the Civil Procedure Code. Bombay Tenancy and Agricultural Lands Act, 1948 (hereinafter referred to as 'the said Act') SECTION 11 SUITS VALUATION ACT Sections 21 and 99, C.P.C. and Section 11 of the Suits Valuation Act SECTION 7 COURT FEES ACT 1870 Section 375 of the Civil Procedure Code 1882. ORDER 23 RULE 3 A CIVIL PROCEDURE CODE Section 375 and the present Order 23, Rule 3, Section 375 of the Code of Civil Procedure Section 21 of the Code of Civil Procedure. Tenancy Act, including Sections 85 and 85A, SECTION 8 SUITS VALUATION ACT COURT FEES ACT Section 6 of the Code. Section 6 provisions of Order 23, Rule 3, provisions of Order 23, Rule BOMBAY CIVIL COURTS ACT Section 2 of the Code fact, Order 23, Rule 3 Order 23, Rule 3, C.RC. Order 23, Rule 3, Order 23, Rule See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account