Citation Codes Equivalent Citations citation codes Case Number Criminal Revn. Appln. No. 191 of 1967 Attorney(S) H.M. Mehta appointed as Amicus Curiae G.M. Vidyarthi Asst. Govt. Pleader Judges Hon'ble Mr. Justice Jayantilal Mayachand Sheth Acts Section 377, read with Section 511 of the Indian Penal Code. Sec. 377, read with Section 511 of the Indian Penal Code. Section 377. Indian Penal Code.13. Section 377 provisions of Section 377, Indian Penal Code. Section 377 of the Indian Penal Code.18. Section 377 of the Indian Penal Code.25. Section 377 of the Indian Penal Code.9. SECTION 377 PENAL CODE Section 377 of the Indian Penal Code. sections of Sexual Offences Act, 1956. Section 377, Indian Penal Code.17. Section 377, Indian Penal Code.20. Section 377, Indian Penal Code. See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account