Prabat Laxman And Another Accused, v. State Of Gujarat ., Gujarat High Court, Judgment, Law, casemine.com

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Case Number

Criminal Appeals Nos. 455 and 579 of 1960

Judges

Hon'ble Mr. Justice Vadrevu Bhadir Raju
Hon'ble Mr. Justice Ratilal Bhaichand Mehta

Acts

SECTION 237 CRIMINAL PROCEDURE CODE
provisions of Sub-section (4) of Section 439 Cr. P. C.,
Section 379 instead of Section 411 I. P. Code.
Sub-section (b) of Section 423 (1) Cri. Pro. Code
Section 302 read with Section 34, I. P. Code
provisions of Section 100, Sub-section (3)
Sub-clause (b) of Section 423 (1), Cri. P. C.
1928 PC 254), Section 417, Cri. Pro. Code
Section 379 and Section 411, I. p. Code
Sub-section (4) of Section 439, Cr. P. C.
SECTION 423 CRIMINAL PROCEDURE CODE
Section 236, Cri. P. C., which Section
Section 379 or Section 411 I. P. C.
Sub-clause (1) of Section 423 (1) (b)
Section 423 (1) (b) of Cri. Pro. Code
Sub-section (1) (a) of Section 423
Sub-clause (b) of Section 423 (1)
Sub-section (1) of Section 423
Section 411 I. P. Code, files
Clause (b) of Sub-section (1)
Section 423, Cri P. Code.
Section 423, Cr. P. Code.
section 302 I. P. Code,
Section 411, I. P. Code.
"Section 379 I. P Code
Section 325 I. P. Code,
Section 335 I. P. Code
(1) (b) (2) of Section 423
Section 439 Cr. p. C.
Section 304 I. P. C.
Section 423 (1) (b),

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Cites

Prabat Laxman And Another Accused, v. State Of Gujarat .

Gujarat High Court
Apr 8, 1961

Citation Codes

Equivalent Citations

citation codes

Case Number

Criminal Appeals Nos. 455 and 579 of 1960

Judges

Hon'ble Mr. Justice Vadrevu Bhadir Raju
Hon'ble Mr. Justice Ratilal Bhaichand Mehta

Acts

SECTION 237 CRIMINAL PROCEDURE CODE
provisions of Sub-section (4) of Section 439 Cr. P. C.,
Section 379 instead of Section 411 I. P. Code.
Sub-section (b) of Section 423 (1) Cri. Pro. Code
Section 302 read with Section 34, I. P. Code
provisions of Section 100, Sub-section (3)
Sub-clause (b) of Section 423 (1), Cri. P. C.
1928 PC 254), Section 417, Cri. Pro. Code
Section 379 and Section 411, I. p. Code
Sub-section (4) of Section 439, Cr. P. C.
SECTION 423 CRIMINAL PROCEDURE CODE
Section 236, Cri. P. C., which Section
Section 379 or Section 411 I. P. C.
Sub-clause (1) of Section 423 (1) (b)
Section 423 (1) (b) of Cri. Pro. Code
Sub-section (1) (a) of Section 423
Sub-clause (b) of Section 423 (1)
Sub-section (1) of Section 423
Section 411 I. P. Code, files
Clause (b) of Sub-section (1)
Section 423, Cri P. Code.
Section 423, Cr. P. Code.
section 302 I. P. Code,
Section 411, I. P. Code.
"Section 379 I. P Code
Section 325 I. P. Code,
Section 335 I. P. Code
(1) (b) (2) of Section 423
Section 439 Cr. p. C.
Section 304 I. P. C.
Section 423 (1) (b),

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