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citation codes
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Acts
  • Sections 120-B/420 IPC and Sections 5(2) read with Section 5(l)(d) of the Prevention of Corruption Act, 1947 corresponding to Sections 13(2) read with Section 13(l)(d) of the Prevention of Corruption Act, 1988
  • Section 120-B IPC read with 420 IPC and 5(2) read with 5(l)(d) of Prevention of Corruption Act, 1957 (PC Act) and corresponding Section of 13(2) read with 13(l)(d) of PC Act 1988.11.
  • Section 120-B IPC read with Section 420, 467, 468, 471 IPC, read with Section 5(1)(d) and Section 5(2) of the P.C Act, 1947 and Section 13(2) read with 13(l)(d)(ii) of PC Act, 1988
  • Section 120-B read with Sections 420, 467, 468, 471 of the Penal Code, 1860 read with Sections 5(2) read with Section 13(l)(d) of the Prevention of Corruption Act, 1988.
  • Section 120-B IPC read with Sections 420, 467, 468, 471 IPC read with Sections 5(2), 5(1)(d) of PC Act, 1947 and Sections 13(2) read with 13(1)(d) of the PC Act, 1988.
  • Section 120-B read with Section 13(2) read with 13(1)(d) of the PC Act 1988 and Section 420/471 of IPC
  • Prevention of Corruption Act and Section 120-B read with Sections 468, 467 and 471 IPC
  • PREVENTION OF CORRUPTION ACT 1988
  • ARTICLE 141 CONSTITUTION OF INDIA
  • Order 23 Rules 1, 3 and 3A read with Section 151 CPC,
  • SECTION 394 A COMPANIES ACT 1956
  • Section 482 of Code of Criminal Procedure, 1973
  • Section 120-B read with Section 420 IPC
  • Sections 11 to 13 of the PC Act, 1988
  • provisions of Section 397/401 Cr.P.C
  • Sections 11, 12, 13 of the P.C Act.49.
  • Section 420, 467, 468 and 471 of IPC,
  • Sections 420, 467, 468 and 471 IPC.
  • 120-B IPC read with PC Act, 1988.
  • Section 467, 468 and 471 IPC.
  • Section 420 and S 120-B IPC,
  • Section 420 and 120-B IPC,
  • Section 13(1)(d) of PC Act
  • Section 120-B/420 IPC
  • Section 482 Cr.P.C
  • Section 120-B
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
Judges
Acts
  • Sections 120-B/420 IPC and Sections 5(2) read with Section 5(l)(d) of the Prevention of Corruption Act, 1947 corresponding to Sections 13(2) read with Section 13(l)(d) of the Prevention of Corruption Act, 1988
  • Section 120-B IPC read with 420 IPC and 5(2) read with 5(l)(d) of Prevention of Corruption Act, 1957 (PC Act) and corresponding Section of 13(2) read with 13(l)(d) of PC Act 1988.11.
  • Section 120-B IPC read with Section 420, 467, 468, 471 IPC, read with Section 5(1)(d) and Section 5(2) of the P.C Act, 1947 and Section 13(2) read with 13(l)(d)(ii) of PC Act, 1988
  • Section 120-B read with Sections 420, 467, 468, 471 of the Penal Code, 1860 read with Sections 5(2) read with Section 13(l)(d) of the Prevention of Corruption Act, 1988.
  • Section 120-B IPC read with Sections 420, 467, 468, 471 IPC read with Sections 5(2), 5(1)(d) of PC Act, 1947 and Sections 13(2) read with 13(1)(d) of the PC Act, 1988.
  • Section 120-B read with Section 13(2) read with 13(1)(d) of the PC Act 1988 and Section 420/471 of IPC
  • Prevention of Corruption Act and Section 120-B read with Sections 468, 467 and 471 IPC
  • PREVENTION OF CORRUPTION ACT 1988
  • ARTICLE 141 CONSTITUTION OF INDIA
  • Order 23 Rules 1, 3 and 3A read with Section 151 CPC,
  • SECTION 394 A COMPANIES ACT 1956
  • Section 482 of Code of Criminal Procedure, 1973
  • Section 120-B read with Section 420 IPC
  • Sections 11 to 13 of the PC Act, 1988
  • provisions of Section 397/401 Cr.P.C
  • Sections 11, 12, 13 of the P.C Act.49.
  • Section 420, 467, 468 and 471 of IPC,
  • Sections 420, 467, 468 and 471 IPC.
  • 120-B IPC read with PC Act, 1988.
  • Section 467, 468 and 471 IPC.
  • Section 420 and S 120-B IPC,
  • Section 420 and 120-B IPC,
  • Section 13(1)(d) of PC Act
  • Section 120-B/420 IPC
  • Section 482 Cr.P.C
  • Section 120-B
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