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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Mr. K.K Sharma, Sr. Adv. with Mr. Rajiv Bakshi and Mr. Bhanita Patowary, Advs.
  • Sh. Amrit Pal Singh, CGSC with Sh. Utsav Sidhu and Ms. Gurjinder Kaur, Advocates along with Sh. Rakesh Kumar, Sr. Accountant, for R-1.
Judges
  • S. Ravindra Bhat
  • Najmi Waziri, JJ.
Acts
  • CCS (Temporary Service) Rules, 1965
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Mr. K.K Sharma, Sr. Adv. with Mr. Rajiv Bakshi and Mr. Bhanita Patowary, Advs.
  • Sh. Amrit Pal Singh, CGSC with Sh. Utsav Sidhu and Ms. Gurjinder Kaur, Advocates along with Sh. Rakesh Kumar, Sr. Accountant, for R-1.
Judges
  • S. Ravindra Bhat
  • Najmi Waziri, JJ.
Acts
  • CCS (Temporary Service) Rules, 1965
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Kumar Gorav Petitioner v. Union Of India
(Sep 6, 2013)