+ CRL.M.A.1898/2007 IN CRL.A.193/2006
STATE ......Appellant
Versus
SHYAN MUNSHI .....Respondent
+ CRL.M.A.1899/2007 IN CRL.A.193/2006
STATE ......Appellant
Versus
SHIVDAS YADAV .....Respondent
+ CRL.M.A.1900/2007 IN CRL.A.193/2006
STATE ......Appellant
Versus
ANDLEEP SEHGAL .....Respondent
+ CRL.M.A.1901/2007 IN CRL.A.193/2006
STATE ......Appellant
Versus
MANOJ KUMAR .....Respondent
+ CRL.M.A.1902/2007 IN CRL.A.193/2006
STATE ......Appellant
Versus
BALBIR SINGH .....Respondent
CRL.M.A.1899/2007 and connected Crl.M.A.s in CRL.A.193/06 Page 1
+ CRL.M.A.1904/2007 IN CRL.A.193/2006
STATE ......Appellant
Versus
TARSEM LAL THHAPAR .....Respondent
+ CRL.M.A.1906/2007 IN CRL.A.193/2006
STATE ......Appellant
Versus
SHANKAR MUKHIA .....Respondent
+ CRL.M.A.1908/2007 IN CRL.A.193/2006
STATE ......Appellant
Versus
CHANDER PARKASH CHABRA .....Respondent
+ CRL.M.A.1909/2007 IN CRL.A.193/2006
STATE ......Appellant
Versus
ABHIJEET GHOSAL .....Respondent
+ CRL.M.A.1910/2007 IN CRL.A.193/2006
STATE ......Appellant
Versus
BARUN SHAH .....Respondent
+ CRL.M.A.1912/2007 IN CRL.A.193/2006
STATE ......Appellant
Versus
CHETAN NANDA .....Respondent
+ CRL.M.A.1913/2007 IN CRL.A.193/2006
STATE ......Appellant
Versus
ASHOK DUTT .....Respondent
+ CRL.M.A.1914/2007 IN CRL.A.193/2006
STATE ......Appellant
CRL.M.A.1899/2007 and connected Crl.M.A.s in CRL.A.193/06 Page 2
Versus
BALDEV SINGH .....Respondent
+ CRL.M.A.1915/2007 IN CRL.A.193/2006
STATE ......Appellant
Versus
ISH DEEP SHARMA .....Respondent
+ CRL.M.A.1916/2007 IN CRL.A.193/2006
STATE ......Appellant
Versus
ALI MOHAMMAD .....Respondent
+ CRL.M.A.1917/2007 IN CRL.A.193/2006
STATE ......Appellant
Versus
KULVINDER SINGH .....Respondent
+ CRL.M.A.1919/2007 IN CRL.A.193/2006
STATE ......Appellant
Versus
MANGAL SINGH .....Respondent
+ CRL.M.A.1925/2007 IN CRL.A.193/2006
STATE ......Appellant
Versus
PREM SAGAR MANOCHA .....Respondent
+ CRL.M.A.1926/2007 IN CRL.A.193/2006
STATE ......Appellant
Versus
BABU LAL .....Respondent
Appearance: Sh. Pawan Sharma, Standing Counsel (Crl)
with Sh. Harsh Prabhakar, Ms. Laxmi Chauhan, Sh.
Kushagra Arora, Advocates along with Inspector Keshav
Mathur, Crime Branch.
Sh. Sudarshan Rajan, Advocate, for Sh. Shyan Munshi.
CRL.M.A.1899/2007 and connected Crl.M.A.s in CRL.A.193/06 Page 3
Sh. Ritesh Khatri, Advocate, for Sh. Shivdas Yadav.
Sh. H.J.S. Ahluwalia, Advocate, for Sh. Tarsem Lal
Thhapar.
Sh. Amit Chadha, Advocate, for Sh. Barun Shah.
Ms. Savita Prabhakar, Advocate, for Sh. Prem Sagar
Manocha.
CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE G.P. MITTAL
MR. JUSTICE S. RAVINDRA BHAT
%
For detailed judgement, the decision dated 22.05.2013 in Crl.
M.A. 1898/2007 in Crl.A. 193/2006 may be referred to.
S. RAVINDRA BHAT
(JUDGE)
G.P. MITTAL
(JUDGE)
MAY 22 2013
CRL.M.A.1899/2007 and connected Crl.M.A.s in CRL.A.193/06 Page 4