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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Mr. Yashoband Das, Sr. Advocate with Mr. Arun Srivastava and Mr. Arunav Patnaik along with Petitioner-in-person for the Petitioner
  • Mr. Anurag Mathur for R-1, Mr. Amit Bansal for R-2, Ms. Maninder Acharya for R-3 (DU)
Judges
  • Badar Durrez Ahmed
  • V.K Jain, JJ.
Acts
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Mr. Yashoband Das, Sr. Advocate with Mr. Arun Srivastava and Mr. Arunav Patnaik along with Petitioner-in-person for the Petitioner
  • Mr. Anurag Mathur for R-1, Mr. Amit Bansal for R-2, Ms. Maninder Acharya for R-3 (DU)
Judges
  • Badar Durrez Ahmed
  • V.K Jain, JJ.
Acts
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B.N Ray v. Ramjas College & Ors.
(May 21, 2012)