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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Mr. Colin Gonssalves, Sr. Advocate along with Mr. Pankaj Sinha and Mr. Anant Kumar Asthana, Advocates.
  • Mr. Sushil Dutt Salwan along with Mr. Aditya Garg, Advocates for GNCTD.
  • Mr. P.K Sharma, Standing Counsel for CBI along with Mr. Uday Prakash Yadav and Mr. Anil Singh, Advocate for CBI.
  • Mr. Ajay Saroya along with Mr. Kamal Kishan Jetley, Ms. Geetanjaly Jettey, Rahul Vats, Advocates for Hope Foundation.
Judges
  • A.K Sikri
  • A.C.J
  • Rajiv Sahai Endlaw, J.
Acts
  • Section 35 of the J.J Act
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Mr. Colin Gonssalves, Sr. Advocate along with Mr. Pankaj Sinha and Mr. Anant Kumar Asthana, Advocates.
  • Mr. Sushil Dutt Salwan along with Mr. Aditya Garg, Advocates for GNCTD.
  • Mr. P.K Sharma, Standing Counsel for CBI along with Mr. Uday Prakash Yadav and Mr. Anil Singh, Advocate for CBI.
  • Mr. Ajay Saroya along with Mr. Kamal Kishan Jetley, Ms. Geetanjaly Jettey, Rahul Vats, Advocates for Hope Foundation.
Judges
  • A.K Sikri
  • A.C.J
  • Rajiv Sahai Endlaw, J.
Acts
  • Section 35 of the J.J Act
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Reena Banerjee & Anr. Petitioners v. Govt. Of Nct Of Delhi & Ors. S
(Sep 7, 2012)