Citation Codes Equivalent Citations citation codes Case Number W.P (C) No.: 9108/2011 Attorney(S) For the Petitioner: None. Ms. Ferida Satarawala, Adv. with Ms. Rachna Saxena Advocate, for R-2.State. Judges A.K Sikri A.C.J Rajiv Sahai Endlaw, J. Acts Judge.4. Section 375 of the Indian Succession Act Section 375 of the Indian Succession Act, 1925 Section 228 of the Indian Succession Act, 1925 sub-section (3) or sub-section (4) of Section 373, See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account