Citation Codes Equivalent Citations citation codes Case Number Crl. Appeal 248/2010 Attorney(S) Mr. Vinod Kumar and Ms. Kimmi Brara Marwaha, Advs. Mr. Arvind Gupta, APP for the State. Mr. Pawan Madan, Adv. for the complainant with complainant in person. Judges A.K Pathak, J. Acts Section 375 Indian Penal Code, punishable under Section 376 Indian Penal Code. Section 375 Indian Penal Code read with Section 90 Indian Penal Code, Section 375 and Section 90 of the Indian Penal Code, Section 376 of the Indian Penal Code.13. Section 375 of the Indian Penal Code Section 376 of the Indian Penal Code Section 376 Indian Penal Code Section 376, I.P.C See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account