Citation Codes Neutral Citations 2010 DHC 686-DB Equivalent Citations citation codes Case Number CRL. APPEAL No. 364/2005, CRL. APPEAL No. 561/2009, CRL. APPEAL No. 364/2005 and CRL. APPEAL No. 561/2009 Attorney(S) Mr. Ajay Verma, Advocate Mr. M.N Dudeja, Advocate Mr. Deepak Sharma, Advocate Mr. M.N Dudeja, Advocate Judges Pradeep Nandrajog Suresh Kait, JJ. Acts Section 376 (2) (g) IPC; Section 324/34 IPC; Sections 392/397/34 IPC and Section 506/34 IPC. Section 392 IPC and Section 506 IPC SECTION 27 ARMS ACT Section 392/397/34 IPC. Section 376(2)(g) IPC See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account