Citation Codes Neutral Citations 2010 DHC 2694-DB Equivalent Citations citation codes Case Number W.P (Crl) 535 of 2010 Attorney(S) Mr. Divya Jyoti Jaipuria, Advocate for the Petitioner. Mr. Rajan Chaudhary, Advocate for the Respondent No. 13. Mr. Sunil Kumar, Inspector with Mr. Baljeet, Sub-Inspector, Crime Branch for the Respondent. Mr. Pawan Sharma, Standing Counsel for the State Judges A.K Sikri Ajit Bharihoke, JJ. Acts SECTION 2 PROHIBITION OF CHILD MARRIAGE ACT 2006 Sections 5(iii), 11, 12 and 18 of the Hindu Marriage Act.11. PROHIBITION OF CHILD MARRIAGE ACT 2006 SECTION 3 PROHIBITION OF CHILD MARRIAGE ACT Sections 11 and 12 of the Hindu Marriage Act. Section 5(iii) of the Hindu Marriage Act, See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account