Citation Codes Equivalent Citations citation codes Case Number Crl. Appeal No. 311/1999 and Crl. Appeal No. 312 of 1999 Attorney(S) Amit Sharma Saahila Lamba Sudhir Nandrajog Judges V.K Jain, J. Acts Sections 366 and 366-A of Indian Penal Code. Section 366 of IPC read with Section 34 Section 361 of Indian Penal Code, Sections 366 and 376 of I.P.C Section 313 of Cr.P.C Section 313, Cr.P.C See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account