Citation Codes Equivalent Citations citation codes Case Number CRL. APPEAL NO. 389/2008 Attorney(S) Mr. K.B Andley, Sr. Advocate with Mr. M.L Yadav, Advocate and Mr. M. Shamikh, Advocate. Mr. Pawan Sharma, Advocate. Judges Pradeep Nandrajog Aruna Suresh, JJ. Acts fact.22. Section 90 of the Indian Penal Code Section 90 of the Indian Penal Code. SECTION 3 EVIDENCE ACT See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account