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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Anand Jha
  • N.K.Matta
  • A.K.Vali
  • Charanjit Singh Bakshi
Judges
  • Mukul Mudgal
  • P.K Bhasin, JJ.
Acts
  • Section 7(4) of the Extradition Act, 1962 (hereinafter referred to as the Act)
  • Section 41 of the Code.
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Anand Jha
  • N.K.Matta
  • A.K.Vali
  • Charanjit Singh Bakshi
Judges
  • Mukul Mudgal
  • P.K Bhasin, JJ.
Acts
  • Section 7(4) of the Extradition Act, 1962 (hereinafter referred to as the Act)
  • Section 41 of the Code.
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Maninder Pal Singh Kohli v. U.O.I & Ors.
(Jul 6, 2007)