Citation Codes Equivalent Citations citation codes Case Number IA No. 847/2003 in IPA No. 17 of 2002 Attorney(S) Ms. Pooja Prasad, Advocate for the Petitioners. Mr. Mohit Madan, Advocate for the Respondent. Judges Vikramajit Sen, J. Acts SECTION 13 B HINDU MARRIAGE ACT SECTION 112 EVIDENCE ACT Hindu Adoption & Maintenance Act Section 125 Cr.P.C See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account