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Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • COUNSEL FOR THE PETITIONER: Mr. B.K Sharma. Advocate.
  • COUNSEL FOR THE RESPONDENTS: Mr. M.S Butalia with Mr. Pawan Behl. Advocates for State.
  • Mr. K.K Sud. Advocate for Respondents 2 to 5.
Judges
  • M Siddiqui
Acts
  • provision of sub-section (3) of Section 397 Cr.P.C
  • Section 482 of the Code of Criminal Procedure.6.
  • Section 482 Cr.P.C read with Section 483 Cr.P.C
  • Section 483 of the Code of Criminal Procedure
  • Sections 498-A/406/376/420/495/120-B/511 IPC.
  • Sections 495/420/376/120-B/511 IPC.2.
  • Sections 495/420/376/120-B/511 IPC.
  • Sections 482 and 483 Cr.P.C,
  • Section 209 of the Code
  • Section 397(3) Cr.P.C,
  • Section 482 Cr.P.C
  • Section 209 Cr.P.C,
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • COUNSEL FOR THE PETITIONER: Mr. B.K Sharma. Advocate.
  • COUNSEL FOR THE RESPONDENTS: Mr. M.S Butalia with Mr. Pawan Behl. Advocates for State.
  • Mr. K.K Sud. Advocate for Respondents 2 to 5.
Judges
  • M Siddiqui
Acts
  • provision of sub-section (3) of Section 397 Cr.P.C
  • Section 482 of the Code of Criminal Procedure.6.
  • Section 482 Cr.P.C read with Section 483 Cr.P.C
  • Section 483 of the Code of Criminal Procedure
  • Sections 498-A/406/376/420/495/120-B/511 IPC.
  • Sections 495/420/376/120-B/511 IPC.2.
  • Sections 495/420/376/120-B/511 IPC.
  • Sections 482 and 483 Cr.P.C,
  • Section 209 of the Code
  • Section 397(3) Cr.P.C,
  • Section 482 Cr.P.C
  • Section 209 Cr.P.C,
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Smt. Kavita Petitioner v. State And Others
(Sep 9, 1999)