Citation Codes Equivalent Citations citation codes Case Number Crl. A. 55/93 Attorney(S) Mr. V.K Shali with Mr. V.K Seth, Advocates for Petitioner. Ms. Seema Gulati, Advocate for Respondents. Judges Jaspal Singh, J. Acts section 376 read with section 511 of the Indian Penal Code section 354 of the Indian Penal Code. section 376 read with section 511 See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account