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Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • — Mr. Ashok Desai, Sr. Advocate with Mr. Ashok Gurnani, Mr. Ashish Wad and Ms. Savita Krishnamoorthy Advocates.
  • For the Respondent:— Ms. Indira Jai Singh, Sr. Advocate with Mr. Praveen Anand and Ms. Anuradha Bindra for respondent No. 1.
  • Mr. D. N. Sawhney for respondents 2 & 3. Mr. Arun Jaitley Sr. Advocate with Ms. Vibha Dutta Makhija for respondent No. 4.
Judges
  • Chief Justice Mr. M. Jagannadha Rao
  • Mr. Justice D.K. Jain
Acts
  • Rights Conventions Indian National Human Rights Act, 1993 and Section 228-A: IPC,
  • Sections 30 and 33 of the Indian Arbitration Act
  • Order 41 Rule 33 CPC
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • — Mr. Ashok Desai, Sr. Advocate with Mr. Ashok Gurnani, Mr. Ashish Wad and Ms. Savita Krishnamoorthy Advocates.
  • For the Respondent:— Ms. Indira Jai Singh, Sr. Advocate with Mr. Praveen Anand and Ms. Anuradha Bindra for respondent No. 1.
  • Mr. D. N. Sawhney for respondents 2 & 3. Mr. Arun Jaitley Sr. Advocate with Ms. Vibha Dutta Makhija for respondent No. 4.
Judges
  • Chief Justice Mr. M. Jagannadha Rao
  • Mr. Justice D.K. Jain
Acts
  • Rights Conventions Indian National Human Rights Act, 1993 and Section 228-A: IPC,
  • Sections 30 and 33 of the Indian Arbitration Act
  • Order 41 Rule 33 CPC
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M/S Kaleidoscope (India) P. Ltd. v. Phoolan Devi And Others S
(Jan 19, 1995)