Citation Codes Equivalent Citations citation codes Case Number Crl. Appeal No. 140 of 1985 Attorney(S) Nemo. Sh. G S. Sharma, Advocate. Judges M.K Chawla, J. Acts Section 161 Cr. P.C stated TATHA LADKI KE SAATH BURA KAAM KARNE KI Section 376 I.P C. or not. Section 375 of the Indian Penal Code Sections 363/366 I.P.C Section 363 I.P C. Section 376 I.P C. Section 366 I.P C. See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account