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Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • For the Petitioner: Mr. O.N Vohra, Advocate.
  • Nemo.
Judges
  • Charanjit Talwar, J.
Acts
  • Rules 23.9(2) and 23.4(3)(b) of the Punjab Police Rules
  • Punjab Police Rules 1934 (hereinafter referred
  • ARTICLE 226 CONSTITUTION OF INDIA
  • Rules 23.4(3) (b) and 23.5(2).
  • Rule 23 4 (3) (b) and 23.5 (2).
  • Rule 23.92.
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • For the Petitioner: Mr. O.N Vohra, Advocate.
  • Nemo.
Judges
  • Charanjit Talwar, J.
Acts
  • Rules 23.9(2) and 23.4(3)(b) of the Punjab Police Rules
  • Punjab Police Rules 1934 (hereinafter referred
  • ARTICLE 226 CONSTITUTION OF INDIA
  • Rules 23.4(3) (b) and 23.5(2).
  • Rule 23 4 (3) (b) and 23.5 (2).
  • Rule 23.92.
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Inder Singh Malik v. State & Ors.
(Feb 26, 1986)