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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • For the Petitioner: Mr. R.K Makhija Sr. Advocate with Mr. Alakh Kumar
  • Mr. Jaspal Singh Advocate
Judges
  • Charanjit Taiwan
Acts
  • Hindu Marriage Act (hereinafter called the Act) vile Act No. 68 of 1976,
  • Sections 107/150 of the Code of Criminal Procedure
  • section 13(1)(ia) of the Hindu Marriage Act,
  • SECTION 10 HINDU MARRIAGE ACT
  • sub-section (ib) of section 13(1)
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • For the Petitioner: Mr. R.K Makhija Sr. Advocate with Mr. Alakh Kumar
  • Mr. Jaspal Singh Advocate
Judges
  • Charanjit Taiwan
Acts
  • Hindu Marriage Act (hereinafter called the Act) vile Act No. 68 of 1976,
  • Sections 107/150 of the Code of Criminal Procedure
  • section 13(1)(ia) of the Hindu Marriage Act,
  • SECTION 10 HINDU MARRIAGE ACT
  • sub-section (ib) of section 13(1)
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Smt. Kiran Kapoor v. Sh. Surinder Kumar Kapoor .
(May 27, 1982)