Citation Codes Equivalent Citations citation codes Case Number Criminal Revn. No. 234 of 1974* Attorney(S) D.C.Mathur Hari Chand Judges M.R.A Ansari, J. Acts Sections 205, 467 and 468 read with Section 114, Indian Penal Code. Section 205 read with Section 114, Indian Penal Code. Sections 435 to 439, Criminal Procedure Code (1898). sub-section (2) of Section 397 of the new Code, Sections 161 and 164, Criminal Procedure Code Sections 467 and 468 read with Section 114 Code and subsection (2) of Section 397 Section 376 of the Indian Penal Code. order.3. Section 397 of the new Code SECTION 476 CRIMINAL PROCEDURE CODE Section 205 read with Section 114 Section 376, Indian Penal Code Section 397(2) of the new Code, See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account