Citation Codes Equivalent Citations citation codes Case Number Criminal Appeal No. 90 of 1971 Attorney(S) — Bawa Gurcharan Singh, Advocate. — Mr. I. D. Ahluwalia, Advocate. Judges Mr. Justice Jagjit Singh Mr. Justice Avadh Bihari Rohtagi Acts sections 364 and 302 read with section 34 of the Indian Penal Code. Section 302 read with Section 34 of the Indian Penal Code Section 302 read with Section 34, Indian Penal Code section 34 of the Indian Penal Code, Section 302 read with Section 34. section 34 of the Indian Penal Section 34, Indian Penal Code. S. 302 read with Section 34. Section 34, Indian Penal See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account