Citation Codes Equivalent Citations citation codes Case Number Misc. First Appeal No 141 of 1967 Attorney(S) K.D. Sood H.S. Thakur Judges Jagjit Singh, J. Acts section 13(2) of the Hindu Marriage Act, 1955 (hereinafter referred to as the Act) clause (i) of sub-section (1) of Section 13 clause (b) of sub-section (1) of section 23 See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account