Citation Codes Equivalent Citations citation codes Case Number Criminal Appeal No. 49-D of 1966. Attorney(S) K.L. Arora Daljit Singh Judges Mr. I.D Dua, J. Acts section 5(2) of the Prevention of Corruption Act and under Section 161, Indian Penal Code, SECTION 109 CRIMINAL PROCEDURE CODE SECTION 342 CRIMINAL PROCEDURE CODE section 342/376, Indian Penal Code, section 406/420, Indian Penal, Code section 363, Indian Penal Code. See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account