Citation Codes Equivalent Citations citation codes Case Number Referred Trial No. 1 of 2012 & Crl.A No. 854 of 2012 Attorney(S) S. Shanmugavelayutham, Public Prosecutor assisted by VMR. Rajendran, Additional Public Prosecutor and V. Sankaranarayanan, Special Public Prosecotor for Petitioner/Coimbatore in Referred Trial No. 1 of 2012 & for Respondent in Crl.A No. 854 of 2012. A. Raghunathan, Senior Counsel assisted by K.R Vairam, Advocate for Respondent in Referred Trial No. 1 of 2012 & for Appellant in Crl.A No. 854 of 2012. Judges S. Rajeswaran P.N Prakash, JJ. Acts Sections 224, I.P.C r/w 5/1, 353, 332, 506(ii), 307, I.P.C r/w 25(1)(B)(a) of Arms Act r/w 176(1)(A), Cr.P.C Sections 24, to 30 of the Evidence Act and Section 164 of the Code. Section 363, I.P.C to Sections 364-A, 376, 302 r/w 201, I.P.C Section 302, and under Section 302 r/w 34, I.P.C Section 164, Cr.P.C, the Confession Statement Section 114 of the Indian Evidence Act Section 302(2 counts) r/w 34, I.P.C Sections 208, 209 & 342, Criminal P.C provisions of Section 207, Cr.P.C provision of Section 366, Cr.P.C SECTION 106 EVIDENCE ACT Section 302, r/w 34, I.P.C(vi) Sections 376(2)(f) & (g), I.P.C(iv) Section 302, r/w 149, I.P.C Cr.P.C (Amendment) Act 2008 Section 302 r/w 34, I.P.C) Section 376(2)(f) & (g), I.P.C Sections 367 & 391, Cr.P.C Section 313, Cr.P.C, 1973. Section 376(2)(f) & 376(2)(g) Section 364-A, I.P.C(iii) Section 120-B, I.P.C(ii) Section 313 of Cr.P.C, Section 164 of Cr.P.C Section 256(2), Cr.P.C Section 302, I.P.C(v) Section 120-B, I.P.C Section 364-A, I.P.C Section 313, Cr.P.C, Section 293, Cr.P.C Section 391, Cr.P.C Section 190, Cr.P.C, Section 394, Cr.P.C Section 452, Cr.P.C Section 164, Cr.P.C Section 366, Cr.P.C Section 201, I.P.C Section 302, I.P.C Section 149, I.P.C Section 363, I.P.C Section 120-B, See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account