Citation Codes Equivalent Citations citation codes Case Number Crl. R.C (MD) Nos. 755 of 2013, etc. batch. Attorney(S) Mr. J. John Mrs. S. Prabha Govt. Advocate (Crl. Side) Crl.RC(MD)No. 48/14 : Mr. K.N Govardhanan Crl.RC(MD)No. 82/14 : Mr. K.K Ramakrishnan For Mr. K. Guhan Crl.RC(MD)No. 101/14 : Mr. V.K Saravanan Crl.RC(MD)No. 124/14 : Mr. N. Mohamed Asif MP(MD)No. 1/13 in Crl.R.C (MD)(SR) No. 19882/13 : M/s. Vairam & Villiam Associates MP(MD)No. 1/14 in Crl.R.C (MD)(SR) No. 548/2014 : Mr. T. Vadivelan MP(MD)No. 1/14 in Crl.R.C (MD)(SR) No. 7528/2014 : Mr. T. Lajapathi Roy MP(MD)No. 1/14 in Crl.R.C (MD)(SR) No. 17920/2014 : Mr. S. Sundara Pandian Judges V. Ramasubramanian V.M Velumani, JJ. Acts SECTION 154 EVIDENCE ACT Sections 372 to 380 of the Code of Criminal Procedure. Neither Section 386 Nadu Uniformed Services Recruitment Board [2008 (2) CTC 97], the Rule Sections 232, 235, 248 and 255 of the Code of Criminal Procedure Sections 397 read with 401 of the Code of Criminal Procedure, Rule 14 of the Tamil Nadu Police Subordinate Services Rules, Section 401(1) read with Section 386(d) and (e) of the Code, Rule 14(b) of the Tamil Nadu Police Subordinate Rules. provisions of Sections 232, 248 and 255 of the Code provisions of Sections 373 to 380 of the Code, Section 401 of the Code. Under Section 397(1), provisions of Sub-Section (7) of Section 211 provisions of Section 325 or Section 360, Section 386(d) by invoking Section 401(1). Section 3 of Indian Evidence Act) said : Section 401(1) read with Section 386(d) Clause (b) or Clause (e) of Section 386 Sub-Sections (2) to (5) of Section 401, Clauses (d) and (e) of Section 386, SECTION 3 EVIDENCE ACT Clauses (a) to (e) of Section 386 Sub-Section (4) of Section 401, Sub-Section (5) of Section 401 Section 252 or Section 255, 15. Section 386 of the Code, Section 377 or Section 378, Act V of 2009. Section 373 Section 378 Cr.P.C. See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account