AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Judges
Are you a practicing lawyer?
Enhance your digital presence and reach by creating a Casemine profile.
Upload pleading to use the new AI search
Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Judges

    The Director Of Income Tax (Exemptions) Chennai v. The Chartered Accountant Study Circle

    ATR To

    1. The Secretary Central Board of Direct Taxes, New Delhi.

    2. Income Tax Appellate Tribunal 'D' Bench, Chennai.

    3. The Director of Income-Tax (Exemptions) Chennai-34.

    T.C.(A) No.593 of 2011 13.02.2012.

    Use AI to get other relevant cases.

    Comments

    The Director Of Income Tax (Exemptions) Chennai v. The Chartered Accountant Study Circle
    (Feb 13, 2012)