Citation Codes Equivalent Citations citation codes Case Number Crl. M.P No. 2748 of 2004, in Cri. A. No. 60 of 2004 Attorney(S) For the Appellant: A.J.A. Kumaran, N. Veerasamy, Advocates. For the Respondent: R. Raghupathy, Saraswathy, Advocates. Judges A.K Rajan, J. Acts Sections 498-A and 308. I.P.C Section 301(2) Cr.P.C Section 301, Cr.P.C Section 304-B IPC. See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account