Citation Codes Equivalent Citations citation codes Case Number W.P No. 15252 of 1999 Attorney(S) Mr. R. Sankarasubbu advocate for Petitioner. Mr. R. Karthikeyan, Government Advocate for Respondents. Judges S. Thangaraj, J. Acts Sections 224, 376, 396 to 400, 402, 467, 471, 472, 474, 489A, 489B ARTICLE 161 CONSTITUTION OF INDIA ARTICLE 181 CONSTITUTION OF INDIA Section 432, Cr.P.C See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account