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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • For the Appellant: R. Vaigai for M/s.G. Chamki Raj and K. Elango, Advocates.
  • For the Respondent: P. Rajamanickam, V.M.C. Varadarajan, Government Advocate.
Judges
  • Abdul Hadi, J.
Acts
  • S. 21(a) and (e) of the Tamil Nadu Forest Act, 1882 and Rules 3 and 7 of the Sandalwood Possession Rules, 1970.
  • Ss. 147, 148, 332, 323, 324, 307 and 506(ii), Indian Penal Code read with S. 35(i)(a) of the Arms Act.
  • SECTION 6 A DELHI SPECIAL POLICE ESTABLISHMENT ACT
  • S. 21(d), (e), (f), 41 and 51 of the Tamil Nadu Forest Act.
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • For the Appellant: R. Vaigai for M/s.G. Chamki Raj and K. Elango, Advocates.
  • For the Respondent: P. Rajamanickam, V.M.C. Varadarajan, Government Advocate.
Judges
  • Abdul Hadi, J.
Acts
  • S. 21(a) and (e) of the Tamil Nadu Forest Act, 1882 and Rules 3 and 7 of the Sandalwood Possession Rules, 1970.
  • Ss. 147, 148, 332, 323, 324, 307 and 506(ii), Indian Penal Code read with S. 35(i)(a) of the Arms Act.
  • SECTION 6 A DELHI SPECIAL POLICE ESTABLISHMENT ACT
  • S. 21(d), (e), (f), 41 and 51 of the Tamil Nadu Forest Act.
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A. Nallasivan v. State Of Tamil Nadu And Others
(Feb 24, 1995)