Citation Codes Equivalent Citations citation codes Case Number C.R.P 3941 and 3992 of 1982. Attorney(S) Mr. V. Eapen Verghese for Petr. Mr. K. Hariharan for Mr. Inamdar Abdul Quayum for Respt. Judges Ratnam, J. Acts S. 10(3)(a)(i) of the Tamil Nadu Buildings (Lease and Rent Control) Act 18 of 1960, as amended by Tamil Nadu Act 23 of 1973 (hereinafter referred S. 375 of the Madras City Municipal Corporation Act. TRANSFER OF PROPERTY ACT MADRAS CITY MUNICIPAL CORPORATION ACT Madras City Muncipal Corporation Act See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account