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    Commissioner Of Income-Tax v. Arya Vaidya Pharmacy (Cbe) Ltd.

    V. Ramaswami, J.:— We are not satisfied that any question of law arises out of the order of the Tribunal.

    2. We dismiss this petition accordingly with costs. Counsel's fee Rs. 500.

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    Commissioner Of Income-Tax v. Arya Vaidya Pharmacy (Cbe) Ltd.
    (Nov 26, 1984)