Citation Codes Equivalent Citations citation codes Case Number Crl. Appl. Nos. 207 & 322 of 1960, 11-1-1961, (Pausa 21, 1882) Attorney(S) C.K Venkatanarasimhan & K. Ayyappan, for Applt. Public Prosecutor, for State. Judges Anantanarayanan, J. Acts S. 3 (1) of the Suppression of Immoral Traffic in Women and Girls Act (Central Act 104 of 1956), Madras Suppression of Immoral Traffic Act, V of 1930, S. 15 (6) of the Central Act 104 of 1956, Suppression of Immoral Traffic Act, 3).S. 3 (1) of Central Act 104 of 1956 S. 3 (1) of Central Act 104 of 1956, S. 4 (a) of Madras Act V of 1930, S. 5 (1) in Madras Act V of 1930, S. 2 (a) of the Central Act, S. 3 (1) of the Central Act, See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account