Citation Codes Equivalent Citations citation codes Case Number S. A. No. 988 of 1958. Attorney(S) Mr. K. Hariharan for Appt. Mr. R. Ramamarthi Ayyar for Respt. Judges Jagadisan, J. Acts provisions of S. 254 of the Travancore District Municipalities Act, XXIII of 1116.B. T. Pillai filed O. S. No. 9 of 1955 S. 254 of the Travancore District Municipalities Act. S. 241 of the Madras District Municipalities Act. S. 254 of the District Municipalities Act S. 375 of the Municipalities Act See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account