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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Messrs. K.S Champakesa Aiyangar and K.C Srinivasan for Appts.
  • Messrs. K.S Ramamurthi, T.R Mani, T.P Gopalakrishnan and U.K Ramalingam for Respt.
Judges
  • Somasundaram
  • Ramaswami
  • Anantanarayanan, JJ.
Acts
  • provisions of the Civil Procedure Code and of the Rules forming O. 21 of the Code,
  • S. 5 of Madras Act III of 1895 or S. 6 of Madras Act II of 1904
  • Bhagdari etc., Act, A.I.R 1921 All. 118 (S. 20 of Agra Tenancy Act);
  • S. 35 of the Madras Act XIX of 1951,
  • S. 47 of Chota Nagpur Tenancy Act).
  • S. 35 of Madras Act XIX of 1951,
  • S. 5 of Madras Act III of 1895,
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Messrs. K.S Champakesa Aiyangar and K.C Srinivasan for Appts.
  • Messrs. K.S Ramamurthi, T.R Mani, T.P Gopalakrishnan and U.K Ramalingam for Respt.
Judges
  • Somasundaram
  • Ramaswami
  • Anantanarayanan, JJ.
Acts
  • provisions of the Civil Procedure Code and of the Rules forming O. 21 of the Code,
  • S. 5 of Madras Act III of 1895 or S. 6 of Madras Act II of 1904
  • Bhagdari etc., Act, A.I.R 1921 All. 118 (S. 20 of Agra Tenancy Act);
  • S. 35 of the Madras Act XIX of 1951,
  • S. 47 of Chota Nagpur Tenancy Act).
  • S. 35 of Madras Act XIX of 1951,
  • S. 5 of Madras Act III of 1895,
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Mohan Ram (Minor) And Others v. T.L Sundararamier And Others.
(Mar 15, 1960)