Citation Codes Equivalent Citations citation codes Case Number Appeal No. 446 of 1949 and C.M.P No. 3507 of 1951. Attorney(S) Messrs. D. Ramaswami Ayyangar and N.K Ramaswami Ayyangar for Appts. Messrs. T.M Krishnaswami Ayyar, S. Thyagaraja Ayyar and A. Balasubramaniam for Respts. Judges Satyanarayana Rao Rajagopalan, JJ. Acts S. 6 of the Hindu Widows Remarriage Act (XV of 1856) Hindu Widows Remarriage Act (Act XV of 1856) Anand Marriage Act (Act VII of 1909) Marriage Act (Act III of 1872) See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account