Citation Codes Equivalent Citations citation codes Case Number O.M.S No. 6 of 1951 Judges Panchapakesa Ayyar, J. Acts Articles 13 to 15 of the Constitution of India. Section 10, Indian Divorce Act, Section 488 of the Cr PC, read with Section 112 of the Indian Evidence Act, Section 10 of the Indian Divorce Act SECTION 10 A DIVORCE ACT Section 10, Indian Divorce Act, S. 10, Indian Divorce Act, See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account