Citation Codes Equivalent Citations citation codes Case Number Cr. R.C No. 713 of 1952, Cr. R.P No. 600 of 1952,September 3, 1952 Attorney(S) T.R Kesavalu, for Petr. State Prosecutor (S. Govind Swaminathan), for Respt. Judges Ramaswami, J. Acts S. 3 of the Indian Evidence Act S. 3 Indian Evidence Act, See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account